ACKNOWLEDGEMENT EXECUTOR OF RIGHT TO LEGACY

Name: ________________________ [Executor]

Address: ___________________________

Testator: ____________________

Legatee:_______________________

 I ______________________the executor of testator deceased hereby acknowledge that the legacy Rs ___________________payable to legatee by the virtue of the will.

Provided in the probate registry on______________ is still due and owing from me with interest at the rate of _________ percent per annum.

Signature: _______________________ [Executor]

Date: ______________________