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  • Deeds & Drafts / Receipt-for-Storage-of-Cotton-Bales

Deeds & Drafts

Receipt for Storage of Cotton Bales

Receipt for One Bale of cotton ______ 20___, No. ____ Received of ____ Company, of ______ [city, state] ______on the above date the below described one bale of cotton: [here describe].

On the presentation and return of this receipt to the warehouse above named and the payment of all charges, said cotton will be delivered immediately to ________ or to ____ order properly endorsed on the back thereof.

_________ Cotton Warehouse

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