ACKNOWLDGEMENT OF  MORTGAGOR'S TITLT BY MORTGAGE IN POSSESSION

I_____________________ [Mortgagee]

Address______________________________________________

I hereby acknowledge that__________________________________________________________ of________________________________________[Address] is entitled to redeem the property and premises comprised in mortgage dated _________________________ and made between ___________________________________________________________[paerties] which security is now vested in me upon a payment  to me or my successors in title of principal monies interest and coast for the time being owning on the security of the said mortgage.

Signature: _______________ [Mortgage]

 

Date: ___________