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  • Deeds & Drafts / Acknowledgement-of-part-payment-by-endorsement-on-deed

Deeds & Drafts

ACKNOWLEGEMENT

Address:________________________

 

I______________________s/o____________________________ paid a sum of Rs________________________ in part payment of the debt of Rs_________________________borrowed by me from ___________________________s/o________________________________R/o_______________________________________________________

 

Singed at:

Name: 

Date:


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