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  • Deeds & Drafts / Acknowledgement-of-the-right-to-property

Deeds & Drafts

                                           

Acknowledgement of the right to property


Registered A/D

To _________________________

In response to your demand of immediate delivery of _____________________________ [specify the property the delivery due].

I do hereby admit and acknowledge that there has been delay in making delivery of the said property on my part, but it was due to the circumstance beyond my control. I acknowledge my liabilities to give you possession of the property.

I, therefore request you to please bear with me for another 3 months.

Signature: ____________[Transferor]

Dated:

 

 

 


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