AFFIDAVIT TO BE SUBMITTED WITH THE APPLICATION TO THE REGIONAL TRANSPORT AUTHORITY FOR ISSUANCE OF DUPLICATE DRIVING LICENCE.
Before the Regional Transport Officer, __________________, (Name of Place).
Affidavit of Mr./Ms. _______,S/o./D/o., Sh.____________ aged_____ years, Resident of _________________ .
I, the above named deponent, solemnly affirm and state as under:
1. That I am the applicant in the application for the issue of duplicate driving licence and as such fully conversant with the facts deposed to below.
2. That I was issued driving licence no.________ on _________ by your office to drive Scooter and Jeep with gears.
3. That my driving licence no._________ has been lost on or about _______, for which I have lodged FIR with Police Station, _________vide FIR No. _________ dated _____________.
4. That I have not deposited the said driving license with any Court or any other public authority.
5. That my licence has not been cancelled and no charge sheet has been filed against me for any offence under the Motor Vehicles Act or Rules made thereunder or any other law for the time being in force.
6. That I am otherwise qualified to hold the driving licence.
7. That if the original licence will be found, I undertake to deposit the same with your office.
8.That in view of the above, it is necessary that duplicate driving licence be issued to me.
DEPONENT
Signed at _____________ this ___day of ____,
VERIFICATION
I, ________the above named deponent do hereby verify on oath that the contents of the affidavit above are true to my personal knowledge and nothing material has been concealed or falsely stated. Verified at _______this ______day of______
DEPONENT
