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  • Deeds & Drafts / NOC-FOR-TRANSFER-OF-DECEASED-FATHER-PROPERTY

Deeds & Drafts

N.O.C. FOR TRANSFER OF DECEASED FATHER PROPERTY

Affidavit of (Name)__________ S/o/D/o Late _______ Aged _____years, R/o ____________
I, the above named do hereby solemnly affirm and declare on oath as under:-
1. That my father Late Shri _________ expired on ________ leaving behind myself, brother Shri _______ and mother Smt. ________as his legal heirs.
2. That my late father Shri ____________ has been running a shop under the name and style of M/s __________ at ______ under Corporation Licence No.___________.
3. That I have no objection if the said business is run by my brother Shri ________ in the existing shop and the licence is transferred in his name.
4. That whatever stated above is true and correct to my knowledge. Verified at __________on this ____________.

Deponent.

Verification:-
I, ________ S/o/D/o Late Shri _______ ,the above named deponent do hereby solemnly affirm and verify that the contents of paras 1 to 4 are true and correct to the best of my knowledge and belief. No part of it is false and nothing material has been concealed there from. Verified at _________ on _____day of_______.
Deponent.


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