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  • Deeds & Drafts / BOND-BY-A-DEBTOR-WITH-HIS-SURETY-FOR-A-LOAN

Deeds & Drafts

BOND BY A DEBTOR WITH HIS SURETY FOR A LOAN

This Bond is entered on the ___ day of ____ by Sh. _____, S/o Sh. __________ (after ward called debtor) and between ____, S/o_____ (after ward called surety)
Whereas Sh.. ____, S/o________, (hereafter obligee) as per request of the debtor and against his surety, advanced a loan of Rs. ________ to the debtor on the terms/conditions hereinafter appended;
Now the debtor and the surety hereby severally and jointly bind themselves in paying obligee the said sum of money per demand with interest on it from the date of this bond @ __% per yearly.
In Witness Whereof, the parties have set their hands this _________ day of __________.

Date:
Place:
Witnesses:-
 
1. Debtor
2. Surety


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