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  • Deeds & Drafts / LICENCE-TO-ASSIGN

Deeds & Drafts

LICENCE TO ASSIGN

I, ……………(Name) S/o……….., give my licence and empowers my tenant for assigning  all his/her estate in the Premises located at _____ demised by lease dated ____ entered into ____ and ____.
That this assigning is made his/her favouring ______ for a period of ____ years. But, this License is strongly limited to the specified assignment so empowered by me. Save as aforesaid all the agreements in the said lease deed having against assignment or sublease shall be enforceable and effective.

Date:
Signature
Witnesses:
 
 


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