IN THE HIGH COURT OF ………………. AT …………………
Mention Memo

 

 1. Number & Nature of case:  CWP No.:______  of 20___
______Vs :______

2.  Party seeking posting: Petitioner

3.  Name of Advocate of    : Advocate
     party seeking posting.

4.  Name of Advocate       : :______
     appearing for the          
     opposite party

5.  Mention for:             Order.

6.  Reason for the mention:  Interim order is being prayed for.

7.  Date on which posting is sought: :______

(Name of Place)
:______                                    
             Advocate