IN THE HIGH COURT AT …………….
Mention Memo

1.    Number & Nature of case:    _________

2.    Party seeking posting:           Petitioner

3.    Name of Advocate of    :      _________
       party seeking posting.

4.    Name of Advocate       :       _________
       appearing for the
       opposite party

5.    Mention for:                    Order

6.    Reason for the mention:        _________

7.    Date on which posting is sought: _________

(Name of Place)
Date: _________
Advocate,
__________________