REPLY BY PRE-EMPTIVE PURCHASER OBJECTING TO THE PRICE

Via Registered .............................
To,_____________  Dated:______
Sub.: ____________
Dear Madam/Sir,
Under the instructions and for and behalf of my clients, (give details, individual/firm/company/HUF etc. name, address) I hereby serve upon you the following notice:
That my client is willing to purchase the property stated in your said notice but my client feels that the price mentioned in your said notice is incorrect and not  genuine. Hence, he is willing to pay Rs. ___, which being the price as per his information the price really agreed upon between you and the said purchaser.
Kindly take notice.
Copy of this reply is retained in our records for further action if required.

Yours faithfully,
Advocate