Promissory Note

 

 

Date: -

Place: -

Mr. /Ms._____________________(Borrower)  agrees and promises to pay to Mr. /Ms. _______________(Lender) the sum of Rupees ___________ for value received, with interest at the annual rate of _____% payable after ________(Date).

If this note is in default and is placed for collection, Mr. /Ms. _____________(Borrower) shall pay all reasonable costs of collection and attorneys' fees.

 

 

___________________________                                          By_________________________

(Borrower)                          (Date)

____________________________                                         By_________________________

(Lender)                              (Date)

____________________________

(Witness)                             (Date)