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  • Deeds & Drafts / Release-pursuant-to-an-Arbitration-Award

Deeds & Drafts

Release pursuant to an Arbitration Award

(Inform of declaration)

KNOW ALL MEN BY THESE PRESENTS:

That I, _____________ of _________, in consideration of Rs.________________ , the receipt whereof is hereby acknowledged, in pursuance of an award made by _____________, _____________ and __________ ,arbitrators between us _______ and ____________, bearing date of the _______ day of ______ 20______ do hereby release and forever discharge the said _________, his heirs, executors, and administrators from any and all actions, causes of actions, suits, controversies, claims and demands whatsoever, for or by reason of any matter, cause or thing from the beginning of the world to the present date.

 

IN WITNESS WHEREOF, etc.

 

 [Signature of Releasor]


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