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  • Deeds & Drafts / Memorandum-of-a-Completed-Gift-of-Household-effects-by-a-Husband-to-his-Wife

Deeds & Drafts

Memorandum of a Completed Gift of Household effects by a Husband to his Wife

 

MEMORANDUM ON the _________ day of _____________ the undersigned (husband) of (address, etc.) in consideration of his natural love and effection for his wife the undersigned (wife) (hereinafter called the Donee) gave and by word of mouth expressed himself to give to the donee all the furniture effects and movable property specified in the schedule hereto annexed for her own use and benefit absolutely and at the same time delivered the said furniture effects and moveable property to the donee and placed her in possession and control thereof and the donee at the same time accepted the said gift.

Date :

THE SCHEDULE ABOVE REFERRED TO:

(List of furniture, etc. included in the gift)

 

[Signature of donor and donee]


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