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  • Deeds & Drafts / NOTICE-BY-ASSIGNOR-OF-LEGACY

Deeds & Drafts

NOTICE BY ASSIGNOR OF LEGACY

 

To
_____________________________etc. the executor of the will of __________________________ late of ________ deceased. I, the undersigned, hereby give you notice that by an instrument in writing dated the ________ the legacy or sum of Rs ________ bequeathed to me by the will of___________________. etc. was assigned by me absolutely to _______________________. etc. and I hereby request you to pay the sum to the said ______________________. as and when the same shall become payable together with such interest (if any) as may become accrued at the date of payment.

Dated the ________ ________________________
(Signature of the Assignor)


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