NOTICE BY TENANT TO LANDLORD FOR REPAIR
I, ______________, in pursuance of the covenant contained in the lease, dated ________, between us hereby give you notice and require you within ________ days from the date hereof to carry out the annual repairs and white and colour washing of the premises in my occupation as your tenant and also to check up the electric wiring as mentioned and contracted in Clause 7 of the said lease.
Dated this ________ day of ________, 20 ________
To:
Sd. ____________.,
___________. etc. Tenant.