NOTICE BY SELLOR IN COMPLETING A PURCHASE

 

Via Registered A/D
To, ____                                                                                                                                 
Dated: _________
Sub. ________

Dear Madam/Sir,
I, _______, S/o Sh. _________, R/o_________ hereby give you notice as follows:
That by an agreement dated ____ and registered on the ____ you had contracted to purchase property bearing No. ____, floor, __________ (address).
That I am willing and wish to execute a sale deed in your favour or as you may direct of the property in according to the  said covenant
That I hereby ask you for tendering such sale deed for executing and  paying the balance of the price in accordaning  to the terms of the said covenant.
Non-compliance of notice by you within ____ days from the date hereof I shall forfeit the deposit of Rs.___ paid by you as earnest money. Please also note that in such an event, the agreement-dated ___, concerning the property shall also be terminated. In future, you shall not be entitled to any claim concerning to either the property or the agreement.
Kindly take notice.
Copy of this notice is retained with me for further action if required.

Yours faithfully,
Sd/-