CODICIL APPOINTING A NEW TRUSTEE IN PLACE OF THE ONE EXECUTED IN THE WILL
I _________________, S/o ______________________, declare this to be a first codicil to my will dated the _____ day of executed on this the ______ day of _______ 20___.
Whereas by my will I have appointed Mr. _______________ s/o ____________________, r/o ______________________, as one of the executors and trustees and have given hi, a legacy or Rs. __________ for acting as an executor.
And Whereas the said Mr. ________________ has expired on the __________ day of ______
1. Now I hereby revoke the appointment of the said Mr. ___________________ as one of the executor and trustees of my will and appoint Mr. ______________, s/o ___________ r/o _________________________, to be the executor and trustee thereof in the place of Mr. ________________ and I bequeath to the said Mr. ___________________ a legacy of Rs.________ for acting as such executor and trustee.
2. I hereby declare that my said will and all the provisions contained therein shall be construed and take effect as if the name of the said Mr. _________ were substituted therein as an executor and trustee thereof for the name Mr. _________________
3. In all other respects I confirm my said will.
IN WITNESS WHEREOF, I have signed this will hereunder on the ______day of _____
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( By the Testator)
Signed by the above-named testator in our presence at the same time and each of us has in the presence of the testator signed his name hereunder as an attesting witness
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