PUBLIC NOTICE BY FATHER REPUDIATING THE DEBTS OF SON
I hereby give Notice that my son ______________________, (address etc.), who separated from me having no claim or title on my self-acquired properties possessed by me therefore neither myself nor any of the properties possessed by me bear liability for any debts the said __________________ may hereafter contract and any person advancing in money either personally or on the security of said properties shall do so at his/her own risk. I also the declare this notice to be for the information of all concerned.
Sd /-
(Name & Address)