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  • Deeds & Drafts / NOTICE-OF-ASSIGNMENT-OF-POLICY-TO-THE-INSURANCE-COMPANY

Deeds & Drafts

NOTICE OF ASSIGNMENT OF POLICY TO THE INSURANCE COMPANY

 

Name of the Insurance Company
Address
Dear Sir,

Please refer to policy of life insurance dated _____, effected by Mr. _____, S/o_______, R/o_______, with your corporation for the sum of Rs. Bearing No.___________. I wish to bring to your notice that by a deed of assignment dated _____, executed in my favour by the said Mr.____, all moneys assured by or to become payable under the said policy has been assigned to me. I therefore request you to note the same in your books and to acknowledge receipt of the notice.

Sd/- 


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