NOTICE OF DEMAND OF MORTGAGE MONEY

 

Registered A/D
 
To, _____________ Dated: ________
Sub. ____________

Dear Madam/Sir,
I hereby demand you immediate payment of the sum of Rs._______ due to me under a mortgage deed dated ______, executed between me and you, with interest payable according to the term of the said mortgage deed.
This is without prejudice to my other legal rights and remedies for the above-stated purpose.
Kindly take notice.
Copy of this notice is retained with me for further action if required.

Yours faithfully,
Sd/-