NOTICE FOR ARBITRATORS TO APPOINTING AN UMPIRE

 

To,    Date:________
Sh. _____, R/o _____
AND
Sh. ______, R/o______

Dear Sirs,
Kindly refer to  writing agreement dated the _______, by which both of you were appointed arbitrators to adjudged the differences between Mr._______, S/o___________, R/o_______, and myself. per the said agreement you were required to appoint an umpire for the of the said arbitration;
Now, I hereby ask you, by agreement, in appointing an umpire as stated above within fifteen days after the receipt of this notice. Kindly take notice that in default of such appointment I shall make an application to the court for appointment of the said umpire.
Kindly take notice.
Copy of this reply is retained with me.

Yours faithfully,
Sd/-