PUBLIC NOTICE OF TERMINATION OF AGENT'S AUTHORITY

 

Notice is hereby served to all concerned that Mr. _____, S/o _____, R/o_____, who was in the service of our company (Name of Company and type of business conducted by it) as ____ Agent being no longer associated in that capacity with the our company. It may please be noted that Mr. ______, has ceased to be in is no longer in the service of our company _____ day of ______ and he has no authority whatever in transacting any business or receiving  money or acting in any way  on my behalf. concurred the power of attorney executed on the ____ day of _____ appointing him as our Agent. That the shall not be responsible as Principal for any action, debt, commitment or deeds done by the said Mr. ____.

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