NOTICE TO TERMINATE ACCORDANCE TO CONDITION OF THE LEASE

 

Via Registered A/D
To, _____________                                                                                                           
Dated: ________
Sub. ____________

Dear Madam/Sir,
I, the undersigned, give you notice that I desire that the term of lease created by the deed of lease dated ___ and made between you and myself shall terminate on the ____ day of _____ in accordance with clause ___ in this behalf contained in the said deed of lease, and I hereby require you to quit and deliver possession of the said premises on the said date.
This is without prejudice to my other legal rights and remedies for the above-stated purpose.
Kindly take notice.
Copy of this notice is retained with me for further action if required.

Yours faithfully,
Sd/-