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  • Deeds & Drafts / PUBLIC-NOTICE-OF-VENDING-OF-BUSINESS-BY-SUCCESSORS

Deeds & Drafts

PUBLIC NOTICE OF VENDING OF BUSINESS BY SUCCESSORS

 

While given notice that the business of Late Sh. _____, S/o Sh. ______, R/o ________, has been sold by his successors and legal representatives Sh.____, Sh. _______ and Sh._______ (details etc.) to the undersigned. All concerded  may please noted by  all amounts now due all debts now owing to said business should be paid to the undersigned at the place of business. Kindly noted further that all debts owing by said business will be paid /discharged by undersigned at the place of business and that the successors /legal representatives of the deceased have no liability whatsoever in respect of the business of the deceased Mr. ___.

Sd/-


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