NOTICE TO TENANT OF SALE OF PREMISES

 

I HEREBY GIVE YOU NOTICE that I have this day sold my house No. ............................., situate at _________ Road in the city of _________, a portion of which is occupied by you on a monthly tenancy at the rate of Rs ________ p.m.
As from this day you are tenant on the same conditions of tenancy as existed between you and me of Shri _________ of __________, who has purchased the said house. All rents hereinafter accruing due in respect of your said tenancy shall be payable to the aforesaid purchaser.

DATED this _________ day of _________, 20______
To _________ Sd. _______________.
_________ Landlord.