REVOCATION OF WILL

 

 

 

I (testator) _____________________ of (address, etc.) __________________________ hereby revoke a will dated the _______ day of _________ and all other testamentary dispositions made by me.

 

IN WITNESS WHEREOF, etc.

will in the presence of us present at the same time

who at his request in his presence and in the presence

 of each other have hereunto subscribed our names as

witnesses.

WITNESSES:

1.       

2.       

 

                                                                                                                    (Signature of Testator)