PUBLIC NOTICE BY A MINOR ON EXTINING MAJORITY TO ELECTING BECOME A MEMBER IN THE PARTNERSHIP FIRM
Notice is hereby given to Public that I, the undersigned, having now attained majority on the—day of ___ do hereby elect to become a partner in the partnership subsisting between Mr._____, S/o______, R/o_______, Mr _______, S/o______, R/o_______, & Mr _______, S/o______, R/o_______, doing business of ________ at address ______ under the name of _____.
Sd/-
[Please refer to Sec. 30(5) Partnership Act.]
