DEED OF CONSENT BY WIFE TO ADOPT A SON
KNOW ALL MEN BY THESE PRESENTS that I......................... W/o.................resident of .........................hereby give my consent to the adoption of......................... S/o......................... aged about.........................years by my husband......................... as our son.
IN WITNESS WHEREOF I have signed this consent letter in the presence of witnesses.
WITNESSES
1. Sd/ . …………….
2.