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  • Deeds & Drafts / Adjournment-Application

Deeds & Drafts

ADJOURNMENT APPLICATION
 

 

IN THE COURT OF THE CIVIL JUDGE, _______________
 
Civil Suit No. /

________________________________ )_ Plaintiff
- Vs. -
________________________________ )_ Defendant
 
APPLICATION FOR ADJOURNMENT
 
The defendant above named submits this application praying to state as under :

1. That the plaintiff has filed the present against this defendant for declaration and temporary injunction.

2. That the defendant has already submitted his written statement to the said plaint.

3. That the said matter has today, the _____ day of ______ been fixed for recording the evidence of this defendant.

4. That, however, since has met an accident on______ , and still bed-ridden, it will not be possible for the defendant to remain in this Hon'ble Court today as well as during the next one fortnight.

5. That in the circumstances, it is prayed that the matter may kindly be postponed to the next suitable date.

Sd/-

ADVOCATE FOR THE DEFENDANT
Place:
 
Dated:


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