IN THE COURT OF LD: ______

In the matter of: ______
                                                                   ____________
                                       Versus
                                                                    ____________
Next date of hearing: ______

LIST OF WITNESSES

 

 

Respectfully Sheweth:
1.  In the abovementioned case I may kindly be allowed to file the list of witnesses and the following witnesses may kindly be summoned to prove the case of the ______:-
 It is, therefore, most respectfully prayed that the above witnesses may kindly be summoned alongwith the record and the applicant may kindly be allowed to deposit the sum of Rs. ______ as Diet Money.
Note:-The applicant will be bringing the remaining witnesses on his own arrangement.

(Name of Place)                                                                                                                                                                                                                 Applicant
______                                                                                                                                                                                                                                  Through, Advocate