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  • Deeds & Drafts / Letter-refusing-open-offer

Deeds & Drafts

Letter refusing open offer

In the Matter of an Arbitration between [parties]

[Date]

Dear Sirs,

Referring to your letter of the __________ we are instructed to inform you that our client is not willing to accept the sum you offer therein to settle the matter.

 

Yours faithfully,

[Signature of solicitors of party refusing offer]


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