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  • Deeds & Drafts / ACKNOWLEDGEMENT-BY-ADVOCATE

Deeds & Drafts

   ACKNOWLEDGEMENT BY ADVOCATE

 

Registered A/D

Ref. No. ________________________

Dated:

From:

To:

Sh. ____________________________

_______________________________

_______________________________

Sub. : ___________________________

Dear Madam/Sir,

Kindly refer to your letter No. ____________ dated __________ issued on behalf of your client Sh.__________________, s/o Sh. __________________ r/o  ___________________________

That I have been duly authorized by my client Sh. ______________, s/o Sh. ________________ s/o Sh. _________________, r/o __________________ to act as his Advocate in the matter and forward this acknowledgment to you.

That on behalf of my client Sh. ________________ I hereby acknowledge the liability of Rs. _____________, which may client owes to you and which my client shall repay you at a date convenient to him.

Yours faithfully,

__________________

Advocate

Address

________________

 

________________


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