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  • Deeds & Drafts / Enlargement-of-time-by-parties-by-endorsement

Deeds & Drafts

Enlargement of time by parties by endorsement

 

WE the within-named [parties] hereby agree to allow unto the within-named arbitrators further time for making their award of and concerning the several matters within referred to them namely until the ______ day of ______ now next ensuing.

As [or IN] WITNESS our hands [and seals] this _______ day of _______.

 [Signatures of both parties]


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