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  • Deeds & Drafts / Affidavit-for-change-of-signature

Deeds & Drafts

Affidavit for change of signature

 

I ____________ s/o ______________ aged ____ years ______.

Residing at ___________________________________ solemnly affirms and declare that as under:

 

1.       That I , Shri/ Smt. ______________ having signature now to be changed as copy of specimen as attached.

2.       I am residing at above mentioned address and have not changed my address in past three years.

3.       I have changed my signature.

 

A specimen of my new signature is given below.

 

 

 

A)     New Signature

 

 

 

B)      Previous Signature

 

 

 

 

 

 

 

 

And I make this solemn declaration conscientiously believing the same to be true.

Solemnly affirm that __________________.

 

 

Date: ______________

Signature: ___________________ (signature of the applicant)

 

Identified by me/before me.

Signature _______________ (Advocate).

Oaths commissioner notary.

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 


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