Affidavits for address proof

 

 

Judicial stamp	Applicant latest photo attested

 

I s/o _____________________ residence of _______________do hereby solemnly affirm and declare as under.

A)     That I have enclosed _________________ as the address proof.

B)      Deponent date of birth _______________

C)      That I am continuously residing at above mentioned address for ______________.

D)     That I hereby affirm my photo and signature in this affidavit as proof of my signature and identity.

E)      That apart from this affidavit I have no other documentary in support of my residence.

F)      That enclose address proof is true is genuine and I shall be fully responsible for submitting any fake documents.

 

Verification:

 

                Verified that the application is correct to the best of my knowledge and believe that nothing has been concealed by me. In case of any concealment or misrepresentation, legal action may be taken me.

 

________

Signature (deponent)

 

Subscribed and sworn before me date ________ signature ___________ (notary public)