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  • Deeds & Drafts / Affidavit-of-Proof-of-Income

Deeds & Drafts

Affidavit of proof of income

 

I __________ s/o __________ resident of ________________ do hereby affirm and declare as under

 

1)      That I am the permanent of above-mentioned address.

2)      The holder of ration card No. ______ in my name of in the name of my following family members-

Name

Age

Relation

Profession

 

 

 

 

 

 

 

 

 

 

 

 

 

The total income of my family from all sources is Rupees _________ per annum.

 

_________________

Signature (deponent)

 

Verification:

Verified that the content of my above-said affidavit are true and correct to the best of my knowledge and belief nothing has been concealed herein.

Verified at _______ on __________.

 

 

_________________

Signature (deponent)

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 


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