RECEIPT BY A LEGATEE WITH FULL DISCHARGE TO THE EXECUTOR

I _____, S/o_______, R/o _________ have received on this ____ day of _____ from Sh. _____, S/o_______, R/o _____ the executor of my father’s will, the sum of Rs.________ (Rupees __________ only) being my share of the proceeds of my fathers property. I hereby approve the accounts as maintained by the said executor and accept the above-mentioned sum in full satisfaction of all my claims against the said executor on account of property of my father

Signed by _____ on this ___ day of ____ in the presence of the following witnesses.
Witnesses:
1.
2.