RECEIPT TO THE EXECUTOR OF WILL FOR FULL DISCHARGE

I _____, S/o_______, R/o _________ have received with thanks from Sh. _____, S/o_______, R/o _________ who is the executor of my father’s will, the sum of Rs.________ (Rupees _______________ only) being my share of the proceeds of my fathers property.
I hereby approved and accept the accounts maintained by Shri(Executor)______ and also accept the above-mentioned sum in full satisfaction of all my claims against the said executor on account of property of my father.

Date:__________
_________
Signature
Witnesses:
1.
2.