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  • Deeds & Drafts / No-Criminal-Offense-Affidavit

Deeds & Drafts

No criminal offence affidavit

 

I Mr./Ms. ______________ s/o__________ of _____________, India, hindu/muslim/Christian and reside at _______________ do hereby solemnly affirms and sincerely states as follow:-

1.       I am deponent herein _______________.

2.       I m residing at the above said address with my parents for past ______ year.

3.       I have completed my _________(degree) between ____years.

4.       I declare that there is no criminal offence registered/ pending against me in the court of law.

5.       I take the oath and solemnly declare that the particular furnished by me are true and correct and I have not concealed or misrepresented any facts.

 

 

______________                                                                                                                           ________________ Signature (notary)                                                                                                                                signature (deponent)

 

Solemnly affirm and signed before me at _________.

 

                                                               

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