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  • Deeds & Drafts / Student-loan

Deeds & Drafts

Student Loan

 

I, __________(applicants name) s/o | d/o __________, resident of ________ do hereby solemnly affirms and declare under:-

1.       That I a citizen of India.

2.       That I am bonafide resident of _________(address).

3.       My date of birth is __________.

4.       That I confirm my father real name is _________ which is in all his legal documents.

5.       That I have applied for an education loan from _____________.

6.       That neither I nor any other member of my family has applied for/availed any type of loan for any member of my family from a bank/financial institution other than those declared in loan application form.

7.       If the information furnished by me is found to be incorrect, the bank is authorized to take appropriate action as deemed to be necessary.

8.       That the above statement is true and correct.

 

 

________________

(Signature deponent)

 

 

Verification

                Verified at _________ on this ________ that the content of this affidavit are true and correct to the best of my knowledge and belief and nothing there has been concealed therein.

 

________________

(signature deponent)

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 


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