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  • Deeds & Drafts / Letter-from-estate-agent-briefly-confirming-normal-instructions

Deeds & Drafts

Letter from estate agent briefly confirming normal instructions

To

[insert the name, address etc. of client]

 [Date]

Dear Sir,  

We thank you for your instructions received today to find a purchaser for your property at _________. We note that the asking price is to be Rs. ________ and we will place the property on our registers and seek a buyer at that figure.

Yours etc.

[Signature of agent]


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