Letter to estate agent authorising him to contract on vendor’s behalf
To
[insert the name, address etc. of estate agent]
[Date]
Dear Sir,
I confirm the instructions given to your representative today to sell my property at ________ at a price of not less than Rs. _________ or such other figure as I may from time to time fix. You are authorised and empowered to make a contract of sale on my behalf which incorporates [specify a form of standard conditions]. In the special conditions please state that [refer to terms desired]. You may also insert a condition requiring a deposit of _______ per cent to be paid to yourself as stakeholder.
Yours etc.
[Signature of vendor]
