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  • Deeds & Drafts / Confirming-letter-from-estate-agent-including-abnormal-commission-term

Deeds & Drafts

Confirming letter from estate agent including abnormal commission term

To

[insert the name, address etc. of client]

[Date]

Dear Sir,

We thank you for your instructions received today concerning your property at ________ and have placed this on our registers at an asking price of Rs. _______. We take this opportunity of confirming that commission at the following rate [viz. five per cent on the first Rs. _______ two and one-half per cent on the next Rs. ________ and one and one-half per cent on the remainder of the agreed price] will become payable on the introduction by us of a person willing to sign a contract to purchase the property on terms acceptable to you.

Yours etc.

[Signature of agent]


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