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  • Deeds & Drafts / Gap-affidavit

Deeds & Drafts

Gap Affidavit

I Mr./ Mrs. ___________________________ aged __________________ years, India inhabitant residing at __________________________(residential address) do hereby state and declare solemn affirmation as under:

1.       That, I am the deponent of this affidavit

2.        

 

From

To

Reason for gap

Gap period 1

 

 

 

Gap period 2

 

 

 

 

3.       That, I say that I have passed my _________(bachelors degree) exam in ______ (month and year of passing) through _____________ (name of the institute.

4.       I further say that since _______ (year of passing of degree) till date I did not join any educational institution either in resident place or elsewhere in India. I say that from __________ to 2014 is my gap period.

5.       That I was not involved in any criminal offence what so ever and I was not punished for any offences by any court of law during this gap period.

6.       That I command a good reputation and respect in general public.

 

I am making this affidavit to produce the same before the same before concerned college authorities to indicate my gap period from _________ and pause my studies from ____________ the course of university/college.

Whatever stated herein is true and correct.

Solemnly affirmed at Mumbai on this ________ day of _______.

 

Identified by me                                                                                                                                              Deponent

Advocate                                                                                                                                                             Before me

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 

 


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