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  • Deeds & Drafts / Commission-agreement-in-substitution-for-original-instructions

Deeds & Drafts

Commission agreement in substitution for original instructions

To

[insert the name, address etc. of agents]

[Date]

Re [description of property]

In consideration of your now introducing to me at my request a bona fide person whose name is recorded in the document signed by you and now handed to me and who is prepared to pay the price of Rs. _________ accepted by me for the abovementioned property, I agree to pay you commission at [insert rate].

[Vendor’s signature]


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