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  • Deeds & Drafts / Promissory-note-to-be-executed-by-the-purchaser-in-the-case-of-a-sale-by-machinery-manufacturerdesign-engineering-concern

Deeds & Drafts

Promissory note to be executed by the purchaser in the case of a sale by machinery manufacturer/design engineering concern

No. ___________

Place ____________

Date ___________

Rs. _____________

 _________________ days/months/years after date (inclusive of days of grace) we _________ promise to pay at __________ Bombay/Calcutta/Delhi/Madras or at ___________________ Bank of India, Bombay/Calcutta/Delhi/Madras to _____________ or Order the sum of Rupees _____________ inclusive of interest at ______% per annum for value received.


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