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  • Deeds & Drafts / Duplicate-mark-sheet

Deeds & Drafts

Duplicate mark sheet

 

Affidavit of Mr./Mrs. __________________________________________________________________.

I, ___________________ s/o ____________________aged about ___ years and residing at _____________ do hereby solemnly affirm and sincerely state as follow:

1.       I say that I have misplaced the original mark sheet/certificate school issued by the ________ school college.

Particulars of the certificate/mark sheet.

Name of the student:

Standard:

Year:

Enrollment No.:

2.       I say that in spite of diligent search, I am unable to find the original aforesaid certificate and hence they are taken as lost.

3.       I say that I have not misused the same and I shall not misuse the same if recovered.

4.       That in the event of the aforesaid certificate found the same would be surrendered.

5.       I say that for the purpose _____________ I need the certificate duplicate of the said certificate.

The above-mentioned facts are true and correct to the best of my knowledge information and belief.

 

________________

Signature (deponent)

Solemnly affirmed at _________________

Date: __________

And signed his/her name in presence   

                                                                                                                                                Deponent signed before me

Seal of notary

 

 

 

 


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