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  • Indian Evidence Act, 1872
  • Production of documents or electronic records which another person, having possession, could refuse to produce  Section-131

Indian Evidence Act, 1872

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Chapter IX Witnesses
131 Production of documents or electronic records which another person, having possession, could refuse to produce
Description No one shall be compelled to produce documents in his possession or electronic records under his control, which any other person would be entitled to refuse to produce if they were in his possession or control, unless such last-mentioned person consents to their production.]

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